LAWS(MAD)-2022-4-143

R.RAMASAMI Vs. RAJA BAI

Decided On April 12, 2022
R.Ramasami Appellant
V/S
Raja Bai Respondents

JUDGEMENT

(1.) The defeated defendants are the appellants herein.

(2.) ***

(3.) The Second Appeal was admitted on 23/8/2012, on the following Substantial Questions of Law: