REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. SECRETARY TO THE GOVERNMENT, REGISTRATION DEPARTMENT

JUDGEMENT

(1.) Registrar (Judicial) of this Court has filed this suo motu writ petition, in his official capacity on 22/3/2022. The memo of this writ petition reads as under:-

(2.) This petition was filed on the orders of Hon'ble Judge who had received the complaint, on which, the following order was passed by His Lordship, on administrative side, on 22/3/2022:-

(3.) On the basis of the above administrative order of the Hon'ble Judge of this Court dtd. 22/3/2022, Registrar (Judicial) registered the said complaint as W.P(MD) No. 5237 of 2022 on 22/3/2022 itself and included it in the list of matters to be heard on 23/3/2022. The said listing was before the Bench presided over by the same Hon'ble Judge, at whose instance, the petition was registered as suo motu writ petition.