LAWS(MAD)-2022-4-63

T.SOMASUNDARAM Vs. SUPERINTENDENT OF POLICE

Decided On April 27, 2022
T.SOMASUNDARAM Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) The prayer in this writ petition is to direct the respondents herein to grant permission and to provide police protection to conduct the "Adalum Padalum" cultural program on 28/4/2022 at 07.00 p.m to 11.00 p.m in our temple festival of "Arulmigu Sri Mahakaliyamman Thirukovil Thiruviza" at Shunmugasundarapuram Village, R.R.Nagar Post, Viruthunagar District based on the petitioner's representation, dtd. 21/4/2022.

(2.) Heard the learned counsel for the petitioner as well as the learned Additional Public Prosecutor appearing on behalf of the respondents.

(3.) In an identical matter, a Division Bench of this Court in an order passed in W.P.(MD) No.8975 of 2017 dtd. 10/5/2017 [M.Sakthi Vs. State rep. by the Inspector of Police, Odapatti Police Station, Odapatti, Theni District], had granted permission to the petitioner therein to conduct cultural programme on certain conditions. The said conditions read as follows: