P. ROOBA RANI Vs. VELUSAMY

JUDGEMENT

(1.) This Civil Revision Petition is filed to strike off the plaint in O.S.No.76/2018 on the file of the learned Subordinate Judge, Neyveli.

(2.) The revision petitioner is the defendant in O.S.No.76/2018 filed by the respondent herein before the Sub Court, Neyveli.

(3.) Brief facts that are necessary for the disposal of this Civil Revision Petition are as follows: