(1.) This contempt petition has been filed seeking to prosecute the respondent for his alleged illegal activities.
(2.) The brief facts of the case are as under:
(3.) Before adverting to the charges and the explanation given by the respondent, it may be necessary to state certain facts.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN