OFFICIAL TRUSTEE OF TAMIL NADU Vs. KARUNAKARAN

JUDGEMENT

(1.) Pursuant to the order dtd. 26/2/2021, the learned Administrator General and Official Trustee has effected paper publication and also filed the proof for the same.

(2.) Though the names of the respondents have been printed in the cause list, none appeared for them.

(3.) The learned Administrator General and Official Trustee has filed the above applications for the following reliefs: