K.CHAKRAVARTHI Vs. DIRECTOR OF MEDICAL EDUCATION

Referred Judgements :-

LOCAL GOVERNMENT BOARD VS. ARLIDGE [REFERRED TO]
BARNARD VS. NATIONAL DOCK LABOUR BOARD [REFERRED TO]
NATIONAL INSTITUTE OF TECHNOLOGY AND ANOTHER VS. PANNALAL CHOUDHURY [REFERRED TO]
PARMESHWARI PRASAD GUPTA VS. UNION OF INDIA [REFERRED TO]
MARATHWADA UNIVERSITY VS. SESHRAO BALWANT RAO CHAVAN [REFERRED TO]
HIGH COURT OF JUDICATURE FOR RAJASHTAN VS. P P SINGH [REFERRED TO]
MAHARASHTRA STATE MINING CORPORATION VS. SUNIL [REFERRED TO]
SUNIL VS. MAHARASHTRA STATE MINING CORPORATION [REFERRED TO]
RAKESH KUMAR AGARWALLA AND ANOTHER VS. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU [REFERRED TO]