(1.) Counter to the writ petition has been filed today by the respondents 3 to 5.
(2.) Learned counsel for the petitioner prays for and is granted two weeks' time to file a rejoinder to the counter.
(3.) Applications filed for impleadment would be considered on the next date of hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN