S.SHAJAHAN Vs. STATE

JUDGEMENT

(1.) This Criminal Original Petition has been filed seeking to call for the records in C.C.No.5211 of 2020 on the file of the learned Metropolitan Magistrate Court for CCB/CBCID, Egmore, Chennai and quash the same as against the Petitioner.

(2.) The learned Senior Counsel appearing for the Petitioner submitted his arguments. As per his submissions, the Petitioner herein had entered into contract for production of a film of 'Vettai Mannan'.

(3.) The learned Senior Counsel appearing for the Petitioner also referred to paragraph No.7 of the order passed by this Court in Crl.O.P.No.26652 of 2018, dtd. 16/11/2018, which is extracted hereunder:-