S. NAGARAJ Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) This writ petition has been filed for a Mandamus seeking for a direction to the respondent Nos. 3 & 4 to survey the petitioner's land in Survey Nos.699/1A, 741, 742/2, 743/5, 744/3 with the extent of 9 acres 87 cents and grant sub division patta which is registered in Joint Patta No.714 and 713 situated at Dindigul District, Palani Registration District, Vedasandur Sub Registrar Office, Sri Ramapuram Village, by considering the petitioner's representation, dtd. 31/1/2022, within a time frame to be fixed by this Court.

(2.) Heard Mr.S.M.A.Jinnah, learned counsel appearing for the petitioner and Mr.D.Sasikumar, learned Additional Government Pleader, appearing for the respondents 1 to 5.

(3.) By consent of both parties, this writ petition is taken up for final disposal at the admission stage itself.