LAWS(MAD)-2022-5-30

R.RAJESH Vs. STATE

Decided On May 06, 2022
R.RAJESH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The Court made the following order :-

(2.) Heard both sides.

(3.) The learned counsel for the petitioner would submit that the injured in this case has been discharged from the hospital.