M.PUSHPA Vs. DIRECTOR OF SCHOOL EDUCATION

Referred Judgements :-

STATE OF TN. V. P. KRISHNAMURTHY [REFERRED TO]
T CAJEE VS. U JORMANIK SIEM ANOTHER [REFERRED TO]
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL VS. STATE OF MYSORES:STATE OF MYSORES [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. RAKESH KUMAR [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
CHAIRMAN, TEACHERS RECRUITMENT BOARD VS. KANIMOZHI [REFERRED TO]