(1.) The issues involved in all the writ petitions are one and the same and hence they are disposed of by this common order.
(2.) The Awards of the Labour Court dtd. 17/3/2016 passed in I.D.Nos.336, 337, 338 and 339 of 2009 are under challenge in the present writ petition.
(3.) The Tamil Nadu Generation and Distribution Corporation (TANGEDCO) is the writ petitioner in all writ petitions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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