PROJECT DIRECTOR (LA) Vs. T.PALANISAMY

Referred Judgements :-

DYNA TECHNOLOGIES PVT. LTD. -VS- CROMPTON GREAVES LIMITED [REFERRED TO]
NAGPUR IMPROVEMENT TRUST VS. VITHAL RAO [REFERRED TO]
NARAINDAS JAIN VS. AGRA NAGAR MAHAPALIKA AGRA [REFERRED TO]
TAHERAKHATOON D VS. SALAMBIN MOHAMMAD [REFERRED TO]
LALITA VS. UNION OF INDIA [REFERRED TO]
KINNARI MULLICK AND ANOTHER VS. GHANSHYAM DAS DAMANI [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
ELIYAMMA VS. DEPUTY COLLECTOR AND SPECIAL ACQUISITION OFFICER [REFERRED TO]
THE PROJECT DIRECTOR, NATIONAL HIGHWAYS NO.45 E AND 220 NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M. HAKEEM [REFERRED TO]