SURESH KUMAR KANKARIYA Vs. K. JIGIBAI

Referred Judgements :-

RAMASWAMIGOUNDER VS. RAMASWAMI GOUNDER AND OTHERS [REFERRED TO]
RAMESH CHANDRA V. SHIV CHARANDASS [REFERRED TO]
KANNAMMAL AND 9 OTHERS VS. PALANIAMMAL [REFERRED TO]
POOCHENDU AMMAL VS. MINOR JAYAMURUGAN AND ANOTHER [REFERRED TO]
STATE OF A.P. V. B. RANGA REDDY [REFERRED TO]
R. VIMALCHAND V. RAMALINGAM [REFERRED TO]
GAJANAN R. SALVI VS. SATISH SHANKAR GUPTE AND OTHERS [REFERRED TO]
SHRI SAURAV JAIN AND ANOTHER VS. A.B.P. DESIGN AND ANOTHER [REFERRED TO]
KRISHNAJI RAMCHANDRA V. RAGHUNATH SHANKAR [REFERRED TO]
NARHARI VS. SHANKER [REFERRED TO]
BADRI NARAYAN SINGH VS. KAMDEO PRASAD SINGH [REFERRED TO]
GURBUX SINGH VS. BHOORALAL [REFERRED TO]
NIRMALA BALA GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 NIRMALA BALA GHOSE IN CIVIL APPEAL NO 967 OF 1964 VS. BALAI CHAND GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 BALAI CHAND GHOSEIN CIVIL APPEAL NO 967 OT 1964 [REFERRED TO]
PHOOLCHAND VS. COPAL LAL [REFERRED TO]
JATAN KUMAR GOLCHA VS. GOLCHA PROPERTIES P LTD [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
KOKSINGH VS. DEOKABAI [REFERRED TO]
DEVA RAM VS. ISHWAR CHAND [REFERRED TO]
K MUTHUSWAMI GOUNDER VS. N PALANIAPPA GOUNDER [REFERRED TO]
BANARSI VS. RAM PHAL [REFERRED TO]
CHITIVALASA JUTE MILLS VS. JAYPEE REWA CEMENT [REFERRED TO]
N V SRINIVASA MURTHY VS. MARIYAMMA [REFERRED TO]
S NAZEER AHMED VS. STATE BANK OF MYSORE [REFERRED TO]
SAMUNDRA DEVI VS. NARENDRA KAUR [REFERRED TO]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [REFERRED TO]
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT VS. RAMESH CHANDER [REFERRED TO]
ATUL CHANDRA KALITA VS. BANO RAM BORO [REFERRED TO]
R MUNISWANI GOUNDAR VS. B M SHAMANNA GOUDA [REFERRED TO]
MANASA HOUSING CO OPERATIVE SOCIETY LTD VS. MARIKELLAIAH [REFERRED TO]
NALINI VS. PADMANABHAN KRISHNAN [REFERRED TO]
GOPALA GOUNDER VS. KASI AMMAL [REFERRED TO]
RAPTAKOS BRETT AND COMPANY PRIVATE LIMITED VS. MODI BUSINESS CENTRE PRIVATE LIMITED [REFERRED TO]
SORNAM VS. A VENUGOPAL [REFERRED TO]
P K VASUDEVAN PILLAI VS. MANIKANDAN NAIR [REFERRED TO]
C G JAYARAMAN VS. C GANGADHARAN [REFERRED TO]
N RAVINDRA VS. V RAMACHANDRAN [REFERRED TO]
RAM SUP SINGH VS. KALAP NATH SINGH [REFERRED TO]
VIRGO INDUSTRIES P LTD VS. VENTURETECH SOLUTIONS P LTD [REFERRED TO]
HARDEVINDER SINGH VS. PARAMJIT SINGH [REFERRED TO]
STATE BANK OF INDIA VS. GRACURE PHARMACEUTICALS LTD [REFERRED TO]
COFFEE BOARD VS. RAMESH EXPORTS PVT. LTD. [REFERRED TO]
RATHNAVATHI VS. KAVITA GANASHAMDAS [REFERRED TO]
INBASEGARAN VS. S NATARAJAN [REFERRED TO]
GANGAI VINAYAGAR TEMPLE VS. MEENAKSHI AMMAL [REFERRED TO]
SUNDARARAJAN VS. MAHALINGAM @ CHOCKALINGAM [REFERRED TO]
LAKSHMANAN AND ORS. VS. G. AYYASAMY [REFERRED TO]
B.S.GARG VS. R.MEENA SUNDAR [REFERRED TO]
KU. SHAKUNTALA GUHA AND OTHERS VS. JASMIT KAUR NARULA AND OTHERS [REFERRED TO]
NARAYANASWAMI NAIDU VS. MUTHUKRISHNA CHETTY AND OTHERS [REFERRED TO]
U. MANJUNATH RAO VS. U. CHANDRASHEKAR & ANR. [REFERRED TO]
SUBBIAH (DIED) VS. THIRUNEELAPANDIAN [REFERRED TO]
JAMILA BEGUM VS. SHAMI MOHD. [REFERRED TO]
PRAMOD KUMAR & ANR VS. ZALAK SINGH & ORS [REFERRED TO]
V VENKATARAVANAPPA VS. D K GOPAL [REFERRED TO]
CHRISTOPHER RAJ VS. K VIJAYAKUMAR [REFERRED TO]
K.MURALI VS. M.MOHAMED SHAFFIR [REFERRED TO]
ANTONY MOSES VS. ROSELIN [REFERRED TO]
VURIMI PULLARAO VS. VEMARI VYANKATA RADHARANI W/O DHANKOTESHWARRAO [REFERRED TO]
VIRGO INDUSTRIES (ENGINEERS) PVT. LTD. AND ORS. VS. VENTURETECH SOLUTIONS PVT. LTD. [REFERRED TO]
K. KARUPPURAJ VS. M. GANESAN [REFERRED TO]