PROF. M. K. SURAPPA Vs. JOINT SECRETARY

Referred Judgements :-

AVTAR SINGH,POLICE CONSTABLE V. INSPECTOR GENERAL OF POLICE,PUNJAB [REFERRED TO]
PUNJAB NATIONAL BANK AND OTHERS VS. K.K.VERMA [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
STATE OF GUJARAT VS. R G TEREDESAI [REFERRED TO]
KESHAV MILLS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
SHADI LAL GUPTA VS. STATE OF PUNJAB [REFERRED TO]
HIRA NATH MISHRA VS. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI [REFERRED TO]
UTTAR PRADESH GOVERNMENT VS. SABIR HUSSAIN [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
SATYAVIR SINGH D P VOHRA VS. UNION OF INDIA [REFERRED TO]
SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS VS. K S MAHALINGAM [REFERRED TO]
UNION OF INDIA VS. E BASHYAN [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK VS. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL [REFERRED TO]
N T C WBAB and O LIMITED VS. ANJAN K SAHA [REFERRED TO]
UNION OF INDIA VS. T V PATEL [REFERRED TO]
STATE OF UTTARANCHAL VS. KHARAK SINGH [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
UNION OF INDIA VS. R.P. SINGH [REFERRED TO]
NISHA PRIYA BHATIA VS. AJIT SETH & ORS. [REFERRED TO]
H.P. STATE ELECTRICITY BOARD LTD. VS. MAHESH DAHIYA [REFERRED TO]