(1.) This revision has been filed against the dismissal of the petition filed under Sec. 239 Cr.P.C. to discharge the petitioner from the charges.
(2.) The facts leading to the filing of the revision are as follows:
(3.) Now challenging the above order, the present revision has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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