REGENT COMPUTRONICS PVT. LTD.

N.Naveen Baalaji Appellant

V/S

D.V.Balaji Respondents

Referred Judgements :-

UNION OF INDIA VS. P K ROY [REFERRED TO]
JANKINATH SARANGI VS. STATE OF ORISSA [REFERRED TO]
CHANNABASAPPA BASAPPA HAPPALI VS. STATE OF MYSORE [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
CENTURY NF CASTINGS VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) All these writ appeals are filed by the appellants, questioning the validity of the common order dtd. 25/10/2021 passed by the learned Judge in W.P.Nos. 2813, 8352, 2817, 2820, 2814, 2815 and 2818 of 2020.

(2.) The necessary facts leading to the filing of these appeals would run thus:

(3.) **

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N.NAVEEN BAALAJI Vs. D.V.BALAJI

Referred Judgements :-

JUDGEMENT

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