(1.) The appellant herein is the plaintiff in the suit. Being aggrieved by the dismissal of his suit, the present appeal is filed.
(2.) The prayers sought in the suit are :-
(3.) For the sake of convenience, parties are described as per their status and ranking found in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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