LAWS(MAD)-2022-8-159

VICTORIA EDWARD HALL Vs. PRINCIPAL SECRETARY

Decided On August 22, 2022
Victoria Edward Hall Appellant
V/S
PRINCIPAL SECRETARY Respondents

JUDGEMENT

(1.) The Principle Secretary, The State of Tamil Nadu, Department of Commercial Taxes and Registration, Chennai has passed G.O.Ms.No.140 (Commercial Taxes and Registration Department), dtd. 14/10/2021, under which the executive committee of Victoria Edward Hall registered as Registration No.16/1907-08 was superseded by the Government of Tamil Nadu. The said Government Order is challenged by the Society in W.P(MD)No.18857 of 2021 and by the President of the Society in W.P(MD)No.18858 of 2021.

(2.) Factual Background:

(3.) Contentions of the learned counsel for the petitioner: