P.JEYASINGH MALRAJ Vs. CHIEF EDUCATIONAL OFFICER

JUDGEMENT

(1.) The dispute involved in these Writ Petitions revolves around Tirunelveli CMS-Evangelical Church Society, (hereinafter referred to as "the society"), which is a registered society registered under the Tamil Nadu Societies Registration Act, 1975.

(2.) The cause of action for filing of these Writ Petitions are as follows:

(3.) Brief facts leading to the filing of these Writ Petitions: