AROCKIYA DOSS Vs. P. MURUGANANTHAM

JUDGEMENT

(1.) This criminal original petition is filed seeking quashment of the case in CC No. 441 of 2018 on the file of the Judicial Magistrate No.V, Trichy.

(2.) The facts in brief:-

(3.) This petitioner, who is arrayed as sole accused filed this petition seeking quashment of the entire proceedings on the ground that the occurrence said to have taken place, while he was discharging his official duty. Apart from that, he is also raised some factual issues.