LAWS(MAD)-2022-9-54

RICHA SHARMA Vs. GANESH KASINATHAN

Decided On September 26, 2022
RICHA SHARMA Appellant
V/S
Ganesh Kasinathan Respondents

JUDGEMENT

(1.) Challenge in this appeal is made to the order dtd. 13/7/2022 recorded on Application No.3534 of 2021 in O.P.No.633 of 2021.

(2.) The matter pertains to the claim of the father for the custody of minor daughter and / or his visitation right. This appeal is by the mother.

(3.) Notice was ordered on 29/7/2022.