(1.) The short facts of the case are as follows:-
(2.) On verifying the facts and circumstances of the case and arguments advanced by the learned counsel for the revision petitioner, this Court is of the view:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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