CHITRA Vs. SIVASURIYAN

JUDGEMENT

(1.) C .R.P(PD)(MD)No.1384 of 2012 has been filed to get set aside the fair and decreetal order dated 25.06.2009 passed in I.A.No.667 of 2006 in O.S.No.226 of 2006 on the file of the learned District Munsif, Duraiyur.

(2.) C .R.P(PD)(MD)No.1385 of 2012 has been filed to get set aside the fair and decreetal order dated 25.06.2009 passed in I.A.No.668 of 2006 in O.S.No.226 of 2006 on the file of the learned District Munsif, Duraiyur.

(3.) HEARD both sides.