(1.) LEARNED counsel for the petitioner states that nothing survives in this writ petition and thus, the writ petition has been rendered infructuous. Disposed of accordingly. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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