(1.) THE learned counsel for the petitioner would submit that even though O.S. No. 68 of 2007 was filed by the original deceased plaintiff/ respondents 1 to 3, seeking the following reliefs,
(2.) THE Civil Revision Petition is disposed of accordingly. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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