TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION

Referred Judgements :-

UNION OF INDIA VS. CYNAMIDE INDIA LTD. [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAMAL PALACE [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [REFERRED TO]
V S RICE AND OIL MILLS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
WESTERN M P ELECTRIC POWER AND SUPPLY COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
INDU BHUSHAN BOSE VS. RAMA SUNDARI DEBI [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
K RAMANATHAN VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
DEEPAK THEATRE DHURI VS. STATE OF PUNJAB [REFERRED TO]
GAURI SHANKER SURESH GUPTA RAJAT ROY VS. UNION OF INDIA [REFERRED TO]
TATA IRON AND STEEL CO LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
ASHUTOSH GUPTA VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHOLA BHAIRON PRASAD RAGHUVANSHI [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH [REFERRED TO]
BOMBAY DYEING AND MFG CO LTD VS. BOMBAY ENVIRONMENT ACTION GROUP [REFERRED TO]
STATE OF TAMIL NADU VS. P KRISHNAMURTHY [REFERRED TO]
STATE OF KERALA VS. UNNI [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
CENTRAL POWER DISTRIBUTION CO VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
CENTRAL POWER DISTRIBUTION CO VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
HINSA VIRODHAK SANGH VS. MIRZAPUR MOTI KURESH JAMAT [REFERRED TO]
A SATYANARAYANA VS. S PURUSHOTHAM [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
BAJAJ HINDUSTAN LTD VS. SIR SHADI LAL ENTERPRISES LTD [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]