LAWS(MAD)-2012-7-599

TRUSTEES BODY OF MAHARISHI TRUSTEE Vs. C MANOHARAN

Decided On July 19, 2012
Trustees Body Of Maharishi Trustee Appellant
V/S
C Manoharan Respondents

JUDGEMENT

(1.) This civil revision petition is focussed as against the return of plaint in O.S.No.919 of 2011 dated 06.01.2012 by the learned Principal District Munsif cum Judicial Magistrate at Chengam, Tiruvannamalai District.

(2.) Heard both sides.

(3.) A thumbnail sketch of the germane facts, in a few broad strokes, absolutely necessary for the disposal of this civil revision petition would run thus: