S RAJAMANICKAM Vs. K P MUTHUSAMY

JUDGEMENT

(1.) ANIMADVERTING upon the order dated 19.7.2011 passed by the Additional District Judge, Fast Track Court-IV, Bhavani, Erode District, this civil revision petition is filed.

(2.) A thumbnail sketch of the germane facts, which are absolutely necessary for the disposal of this civil revision petition would run thus:

(3.) AT this juncture I would like to recollect and call up the following provision of law