LAND ACQUISITION OFFICER Vs. RAMASWAMY AND ORS

Referred Judgements :-

BHAG SINGH AND OTHERS V. UNION TERRITORY OF CHANDIGARH [REFERRED]
CHIMANLAL V. SPECIAL LAND ACQUISITION OFFICER,POONA [REFERRED]
STATE OF TAMIL NADU ..VS.. ANANTHIAMMAL & OTHERS [REFERRED]
RANJANA PRAKASH AND OTHERS VS. DIVISIONAL MANAGER AND OTHERS. [REFERRED]
THE SPECIAL TAHSILDAR (LA) ..VS.. RATHINAREDDI [REFERRED]
SPECIAL TEHSILDAR LAND ACQUISITION VISHAKAPATNAM VS. A MANGALA GOWRI [REFERRED]
PRALHAD VS. STATE OF MAHARASHTRA [REFERRED]
BHIMASHA VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED]
RANI M. VIJAYALAKSHRNAMRNA RAO BAHADUR VS. COLLECTOR OF MADRAS [REFERRED]