(1.) NARRATIVELY but precisely, broadly but briefly, the relevant facts absolutely necessary and germane for the disposal of this Civil Revision Petition would run thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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