LAWS(MAD)-2012-6-235

ARUMUGAM ALIAS KANNAN Vs. KALIAPERUMAL

Decided On June 20, 2012
ARUMUGAM @ KANNAN Appellant
V/S
KALIAPERUMAL Respondents

JUDGEMENT

(1.) ANIMADVERTING upon the order dated 3.3.2010 passed by the Additional District Court, Puducherry at Karaikal, in E.A.No.14 of 2010 in E.P.No.52 of 2003 in O.S.No.45 of 2002, this civil revision is filed.

(2.) HEARD both sides.

(3.) BEING aggrieved by and dissatisfied with the same, the revision petitioner/Judgement debtor No.1 filed this revision on various grounds.