LAWS(MAD)-2012-2-301

S N MOHAMMED HANIFA Vs. UNDER SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS FREEDOM FIGHTERS DIVISION

Decided On February 22, 2012
S.N. MOHAMMED HANIFA Appellant
V/S
UNDER SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS FREEDOM FIGHTERS DIVISION Respondents

JUDGEMENT

(1.) THE petitioner prays that issuance of writ in the nature of certiorari, to quash the order dated 21.09.2005, declining the request of the petitioner for grant of Freedom Fighter Pension.

(2.) THE impugned order reads as under:

(3.) PETITIONER served the Indian National Army at Burma, to fight the British Imperialism by joining Nethaji Subhash Chandra Bose. The petitioner was arrested by the British and confined at Central Prison, Rangoon from May 1994 to December 1945. The co-prisoner of the petitioner in the prison was Thiru Duraisamy and Thiru N.Muthu.