(1.) THE writ petition was filed by the petitioner, seeking for a direction to the second respondent viz., Superintendent, District Library Office, Chennai to grant permission to conduct the meeting to be held on 15.06.2012 at 6.00 p.m in Devaneya Pavanar Arangam, (LLA Building), Chennai - 600 002.
(2.) THE petitioner, Founder of the Chinnakuthoosi Memorial Trust organised a function to celebrate the 78th birth anniversary of Chinnakuthoosi, a Senior Journalist. The function was organised to honour one Pulavar Vetriazhagan for life time achievement and M/s.Pazha Adhiyaman, K.Elakkuvan and R.Uma, the winners of best Articles.
(3.) THE order copy was also furnished by 5.00 pm to the learned counsel for the petitioner. This Court also directed the learned Special Government Pleader, who assisted the Additional Advocate General to inform the authorities.