LAWS(MAD)-2012-4-191

T. NATARAJAN Vs. ASSISTANT EXECUTIVE ENGINEER

Decided On April 17, 2012
T. Natarajan Appellant
V/S
ASSISTANT EXECUTIVE ENGINEER Respondents

JUDGEMENT

(1.) THE petitioner sought for electricity connection to the house at D/20, 1st Cross Street, Thiruvengada Nagar, Trichy � 13.

(2.) THE first respondent passed an order dated 23.06.2010, which is put to challenge in this writ petition.

(3.) BY consent of both the parties, the writ petition is taken up for final disposal.