BHAGAVAL DAS Vs. SPECIAL TAHSILDAR

JUDGEMENT

(1.) C .R.P(NPD)(MD)No.1348 of 2010 has been filed to get set aside the fair and decreetal order dated 18.12.2009 passed in I.A.No.355 of 2006 in L.A.O.P.No.65 of 1991 on the file of the Sub Court, Padmanabhapuram.

(2.) C .R.P(NPD)(MD)No.1350 of 2010 has been filed to get set aside the fair and decreetal order dated 18.12.2009 passed in I.A.No.350 of 2006 in L.A.O.P.No.72 of 1991 on the file of the Sub Court, Padmanabhapuram.

(3.) HEARD both sides.