(1.) S.A.No.243 of 2005:
(2.) S.A.No.244 of 2005:
(3.) The appellants in both the appeals are the plaintiffs in O.S.No.172 of 1992 and defendants 2 to 5 in O.S.No.382 of 1990. The respondent in both the appeals is the defendant in O.S.No.172 of 1992 and the plaintiff in O.S.No.382 of 1990.