MURUGAN ALIAS SAKTHIVELMURUGAN Vs. STATE

JUDGEMENT

(1.) Murugan @ Sakthivelmurugan @ Kuchimurugan and Muniasamy @ Chinnamuniasamy are A1 and A2 in S.C.No.111 of 2009 in the Court of Additional Sessions Judge (Fast Track Court No.I), Tuticorin.

(2.) A1 preferred Criminal Appeal No.311 of 2010, while A2 preferred Criminal Appeal No.420 of 2010 as against the judgment rendered by the said Sessions Court on 23.03.2010.

(3.) For convenient sake, throughout this judgment, we shall call the Appellants as A.1 (Criminal Appeal No.311 of 2010) and A2 (Criminal Appeal No.420 of 2010) as they were arrayed in the Trial Court.