LAWS(MAD)-2012-4-77

TSR CONSTRUCTIONS REP BY ITS PARTNER R JEEVANANDHAM NEW NO.6 AVARANKATTU STREET THIRUVANNAMALAI Vs. MUNICIPAL COMMISSIONER THIRUVANNAMALAI MUNICIPALITY THIRUVANNAMALAI

Decided On April 27, 2012
TSR CONSTRUCTIONS REP. BY ITS PARTNER MR.R.JEEVANANDHAM NEW NO.6, AVARANKATTU STREET THIRUVANNAMALAI Appellant
V/S
MUNICIPAL COMMISSIONER THIRUVANNAMALAI MUNICIPALITY THIRUVANNAMALAI Respondents

JUDGEMENT

(1.) Since, the issues involved in both the writ petitions are similar in nature, they have been taken up together and a common order is being passed.

(2.) Heard Mr.R.Muthukumarasamy, the learned senior counsel appearing for the petitioner, as well as Mr.A.Navaneethakrishnan, the learned Advocate General appearing on behalf of the first respondents and Mr.A.E.Kalaichelvan, the learned counsel appearing on behalf of the second respondent.

(3.) It has been stated that the petitioner is a registered partnership firm, with registration No.59 of 2000, on the file of the Registration of Firms, Tiruvannamalai.