P CHINNADURAI Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI

Referred Judgements :-

DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. KUSHAL BHAN [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [REFERRED TO]
TATA OIL MILLS COMPANY LIMITED VS. WORKMEN [REFERRED TO]
CORPORATION OF THE CITY OF NAGPUR CIVIL LINES NAGPUR VS. RAMCHANDRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
STATE OF RAJASTHAN VS. B K MEENA [REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
UNION OF INDIA VS. JAIPAL SINGH [REFERRED TO]
MANAGEMENT OF KRISHNAKALI TEA ESTATE VS. AKHIL BHARATIYA CHAH MAZDOOR SANGH [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
P D AGRAWAL VS. STATE BANK OF INDIA [REFERRED TO]
G M TANK VS. STATE OF GUJARAT [REFERRED TO]
G M TANK VS. STATE OF GUJARAT [REFERRED TO]
JASBIR SINGH VS. PUNJAB AND SIND BANK [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
UNION OF INDIA VS. NAMAN SINGH SEKHAWAT [REFERRED TO]
UNION OF INDIA VS. NAMAN SINGH SEKHAWAT [REFERRED TO]
Secretary VS. District Educational Officer [REFERRED TO]
STATE OF TAMIL NADU VS. M JAYAPAL [REFERRED TO]