T. MALARVILI Vs. CHANCELLOR

JUDGEMENT

(1.) THE petitioner passed the graduation in Bachelor of Science in Chemistry in the year 1987, and got a degree of Post Graduate in Bio -Chemistry in the year 1989 and M. Phil., in 1994 in Applied Chemistry. The petitioner was conferred with Ph. D., (Bio Chemistry). She also qualified in State Level Educational Test. The petitioner has put in total service of 19 years in teaching field, and working as Lecturer and Head, Department of Bio -Chemistry, J.J. College of Arts and Science, Pudukottai, which is affiliated to the second respondent University. Now, the petitioner is working as an Assistant Professor, Department of Bio -Chemistry in Raja Sarfoogi Government College, Thanjavur, and is also Chairman and Member of Board of Studies, Chairman/Chief Examiner and Member of Board of examination of Bharathidasan University. In addition, the petitioner holds other position in Alagappa University, Tamil University in different capacity.

(2.) IN view of the qualification of the petitioner, and more than ten years of experience, the petitioner is entitled to be considered as holding a post equivalent to Selection Grade Lecturers working in the Government Colleges.

(3.) THE petitioner was also called for personal interview for the post of Lecturer on 03.06.2009. The petitioner was selected for the post of Principal of Lalkudi College, but thereafter no communication was received by the petitioner. The petitioner was also forwarded a Resolution adopted by the Syndicate in its 187th meeting held on 10.06.2009, approving the appointment of the petitioner. A decision was also taken to issue offer of appointment to the petitioner as Principal of Lalkudi College under general turn category in the scale of pay of Rs. 16400 -450 -2240.