K. VIJAYALAKSHMI Vs. K. SASHIKAANTH

JUDGEMENT

(1.) Application No.3730 of 2011:

(2.) THIS application is filed by the applicants / defendants seeking appointment of an Advocate Commissioner to determine the fair value of the property to enable the defendants to buy out the share of the plaintiff at the fair value.

(3.) HEARD Mr. T.V. Ramanujun, learned senior counsel appearing for Mr. P.V.S. Giridhar & Sai Associates, learned counsel for the applicants / defendants in A.No.3730 of 2011 and respondents in A.Nos.1425 and 1426 of 2011 and Mr. G.K.R. Pandian, learned counsel appearing for the respondent in A.No.3730 of 2011 and applicant / plaintiff in A.Nos.1425 and 1426 of 2011.