ABRAHAM MEMORIAL EDUCATIONAL TRUST Vs. C SURESH BABU

Referred Judgements :-

VIDYAPURNA TIRTHA SWAMI VS. VIDYANIDHI TIRTHA SWAMI AND OTHERS [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
YOGENDRA NATH NASKAR VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
MAHALAKSHMI OIL MILLS MAHALAKSHMI TRADERS RAMALINGESWARA OIL MILL JAVA KRISHNA OIL MILLS VS. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:STATE OF ANDHRA PRADESH [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR VS. SOMNATH DASS [REFERRED TO]
STANDARD CHARTERED BANK VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
BHARAT CO OPERATIVE BANK LTD VS. CO OPERATIVE BANK EMPLOYEES UNION [REFERRED TO]
RAMANLAL BHAILAL PATEL VS. STATE OF GUJARAT [REFERRED TO]
JAGADISH RAI AGRWAL VS. STATE OF A P [REFERRED TO]
DADASAHEB RAWAL CO-OP BANK OF DONDAICHA LTD VS. RAMESH S O JAWRILAL JAIN [REFERRED TO]
ARPIT JHANWAR VS. KAMLESH JAIN [REFERRED TO]