(1.) INVEIGHING the order dated 7.12.2011 passed by the Additional Subordinate Judge, Cuddalore, in E.P. No. 93 of 2009 in O.S. No. 20 of 2006, this civil revision petition is focused. Heard the learned counsel for the revision petitioner.
(2.) A brief recounting of the germane facts would run thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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