LAWS(MAD)-2012-11-76

P.A.MANGALAM Vs. CHIEF EXECUTIVE OFFICER

Decided On November 09, 2012
P.A.Mangalam Appellant
V/S
CHIEF EXECUTIVE OFFICER Respondents

JUDGEMENT

(1.) This Writ Petition is filed seeking to forbear the respondents, their men, agents, servants or subordinates or anybody else acting on their behalf from in any way demolishing the petitioner's existing building and committing any act of waste in No. 9, G.S.T. Road, St. Thomas Mount, Chennai 16. Facts leading to the filing of this writ petition are detailed hereunder:

(2.) In the counter filed by the 1st respondent, it is stated as follows:

(3.) The petitioner has filed a rejoinder, wherein, she has stated as follows :