(1.) THE petitioner while appointed as Social Forestry Worker on being sponsored by Employment Exchange and joined service on 12.5.83. The name of the petitioner was included in the list submitted to the Government for regularisation of services.
(2.) THE petitioner, being the President of Tamil Nadu Social Forestry Employees and Forest Plot Watchers Union was fighting for their right on regularisation, and was successful in getting number of workers regularised.
(3.) IT is the submission of the petitioner that before dismissing him from service, he was called by Principal Chief Conservator of Forest and questioned with regard to the complaint filed against him. However, copy of the complaint was not supplied to the petitioner, nor any explanation was called for.