(1.) The Plaint averments, in brief, are as follows:
(2.) The averments found in the written statement filed by the defendants 1 to 4, in brief, are as follows:-
(3.) The 5th defendant has filed a separate written statement containing averments that are, in brief, as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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