LAWS(MAD)-2012-11-43

R.PANDIAMMAL Vs. S.MUTHULAKSHMI

Decided On November 01, 2012
R.Pandiammal Appellant
V/S
S.Muthulakshmi Respondents

JUDGEMENT

(1.) THE Civil Revision Petition has been filed challenging the fair and decretal order dated 21.08.2012 passed in I.A.No.100 of 2011 in E.L.O.P.No.1 of 2011 on the file of the Principal District Court, Ramanathapuram.

(2.) FOLLOWING are the allegations contained in the affidavit filed by the petitioner in Election Original Petition:

(3.) IN the counter filed by the second respondent, the following averments are available: