DHARMARAJ CHETTIAR Vs. D.SUMATHI

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order of the learned District Munsif, Nilakkottai, dated 20.09.2010, passed in I.A.No.21 of 2010 in O.S.No.146 of 2007.

(2.) HEARD both sides.

(3.) BEING aggrieved by and dissatisfied with the order of the lower Court, this Civil Revision Petition has been focussed by the revision petitioners.